Indian Evidence Act, 1872

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Sections	Particulars
Chapter II	The Relevancy Of Facts
36	Relevancy of statements in maps, charts and plans
Description	Statements of facts in issue or relevant facts, made in published maps or charts generally offered for public sale, or in maps or plans made under the authority of 23[the Central Government or any State Government ], as to matters usually represented or stated in such maps, charts or plans, are themselves relevant facts.